Trade Union Act, 1926
SCHEDULE III : Statement of Liabilities and Assets on The_________ Day of 19
(This need not be filled in if the union came into existence less than one year before the date of application for registration.)
| Liabilities | Rs. P. | Assets | Rs. P. |
| Amount of general fund Amount of political fund Loans _________ from Other liabilities (to be specified) |
Cash – In hands of Treasurer In hands of Secretary In hands of In the Bank In the Bank Securities as per list below Unpaid subscription due Loans to Immovable property Goods and furniture Others assets (to be specified) |
||
| Total Liabilities | Total Assets |
LIST OF SECURITIES
| Particulars | Nominal | Market value | In hands of |
| Signed 1. | 4. | ||
| 2. | 5. | ||
| 3. | 6. |
