Trade Union Act, 1926
FORM D : Annual Return Prescribed Under Section 28 of the Indian Trade Unions Act, 1926, for the Year Ending on 31st March, 19_____
Name of Union.
Registered Head Office
Number of certificate of registration.
Return to be made by federations of trade unions | Number of unions affiliated at the beginning of year |
Number of unions joining during the year. | |
This return need not be made by federations of trade unions. | Number of unions disaffiliated at the end of year. |
Number of members on books at the beginning of year. | |
Number of members admitted during the year (add) together. | |
Number of members who left during the year (deduct). | |
Total number of members on books at the end of the year. | |
Males | |
Females | |
Number of members contributing to political fund. |
A copy of the rules of the trade union, corrected up to the date of dispatch of this return, is appended.
Dated the _________ day of ______ 19______ Secretary
STATEMENT OF LIABILITIES AND ASSETS ON THE _______ DAY ________ OF _______ 19___
Liabilities | Rs. P. | Assets | Rs. P. |
Amount of general fund Amount of political fund Loans from Debts due to Other liabilities (to be specified) |
Cash- In hands of Treasurer In hands of Secretary In hands of – In the Bank In the Bank Securities as per list below Unpaid subscriptions due Loans to Immovable property Goods and furniture Others assets (to be specified) |
||
Total Liabilities | Total Assets |
LIST OF SECURITIES
Particulars | Nominal value | Market – value at date on which accounts have been made up | In hands of |
Treasurer
GENERAL FUND ACCOUNT
Income | Rs. P. | Expenditure | Rs. P. |
Balance at beginning of year Contributions from members as per members Donations Sale of periodicals, rules, etc. |
Salaries, allowances and expenses of officers Salaries, allowances and expenses of establishment Auditor’s fee Legal expenses |
||
Interest on investmentsmIncome from miscellaneous sources (to be specified) | Expenses in conducting trade disputes Compensation paid to members for loss arising out of trade disputes | ||
Funeral, old age, sickness, unemployment benefits, etc. Educational, social and religious benefits Cost of publishing periodical Rents, rates and taxes Stationary, printing and postage Expenses incurred under section 15(j) of the Indian Trade Unions Act,1926 (to be specified) Other expenses (to be specified) Balance at the end of year |
|||
Total | Total |
POLITICAL FUND ACCOUNT
Rs. P. | Rs. P. | ||
Balance at beginning of year | Payments made on objects specified in section 16(2) of the Indian Trade Unions Act, 1926 (to be specified) | ||
Contribution from members as per member |
Expenses of managements (to be specified) |
||
Balance at the end of year | |||
Total | Total |
Treasurer
AUDITOR’S DECLARATION
The undersigned, having had access to all the books and accounts to the trade union and having examined the foregoing statements and verified the same as found to be correct, duly vouched and in accordance with the law, subject to the remarks, if any, appended hereto.
Auditor
The following changes of officers have been made during the year-
OFFICERS RELINQUISHING OFFICE
Name | Office | Date of relinquishing |
OFFICERS APPOINTED
Name | Age | Office | Address | Occupation | Date of appointment |
Secretary