Trade Union Act, 1926
2. Definitions
In these regulations-
(a) "the Act" means the Indian Trade Union Act, 1926.
(b) "form" means a form appended to these regulations.
(c) "section" means a section of the Act.
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Trade Union Act, 1926 2. Definitions In these regulations- (a) "the Act" means the Indian Trade Union Act, 1926. (b) "form" means a form appended to these regulations. (c) "section" means a section of the Act. |
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