Trade Union Act, 1926
16. Audit of political funds
The audit of the political funds of a registered trade union shall be carried out along with the audit of the general account of the trade union and by the same auditor or auditors.
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Trade Union Act, 1926 16. Audit of political funds The audit of the political funds of a registered trade union shall be carried out along with the audit of the general account of the trade union and by the same auditor or auditors. |
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