Trade Union Act, 1926
1. Title and application
(1) These regulations may be called the Central Trade Union Regulations, 1938.
(2) The regulations apply to trade unions whose objects are not confined to one 1[State].
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Trade Union Act, 1926 1. Title and application (1) These regulations may be called the Central Trade Union Regulations, 1938. (2) The regulations apply to trade unions whose objects are not confined to one 1[State]. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
