AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Trade Union Act, 1926

1. Short title, extent and commencement

(1) This Act may be called the 3[* * *] Trade Union Act, 1926.

4 [(2) It extends to the whole of India 5[* * *].

(3) It shall come into force on such 6[date] as the Central Government may by notification in the Official Gazette, appoint.



Trade Union Act, 1926 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys