Trade Monopolies and Restrictive Trade Practices Act, 1969
58. Magistrates' Power to Impose Enhanced Penalties.
REPEALED BY THE MRTP (AMENDMENT) ACT, 1984, section 46 W.E.F. 1-8-1984.
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Trade Monopolies and Restrictive Trade Practices Act, 1969 58. Magistrates' Power to Impose Enhanced Penalties. REPEALED BY THE MRTP (AMENDMENT) ACT, 1984, section 46 W.E.F. 1-8-1984. |
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