Trade Monopolies and Restrictive Trade Practices Act, 1969
56. Jurisdiction of Courts to Try Offences
No Court inferior to that of a Court of Session shall try any offence under this Act.
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Trade Monopolies and Restrictive Trade Practices Act, 1969 56. Jurisdiction of Courts to Try Offences No Court inferior to that of a Court of Session shall try any offence under this Act. |
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