Trade Monopolies and Restrictive Trade Practices Act, 1969
30e. Power of the Central Government to Direct Companies not to Give Effect to the Transfer.
OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.
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Trade Monopolies and Restrictive Trade Practices Act, 1969 30e. Power of the Central Government to Direct Companies not to Give Effect to the Transfer. OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991. |
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