Trade Monopolies and Restrictive Trade Practices Act, 1969
28. Matters to be considered by The Central Government before According Approval
OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.
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Trade Monopolies and Restrictive Trade Practices Act, 1969 28. Matters to be considered by The Central Government before According Approval OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991. |
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