Trade Monopolies and Restrictive Trade Practices Act, 1969
26. Registration of Undertakings to which Part A Applies
OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.
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Trade Monopolies and Restrictive Trade Practices Act, 1969 26. Registration of Undertakings to which Part A Applies OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991. |
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