Trade Monopolies and Restrictive Trade Practices Act, 1969
25. Directors of Undertakings not to be Appointed Directors of Other Undertakings.
OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.
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Trade Monopolies and Restrictive Trade Practices Act, 1969 25. Directors of Undertakings not to be Appointed Directors of Other Undertakings. OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991. |
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