Trade Monopolies and Restrictive Trade Practices Act, 1969
22A. Power to Exempt
OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Trade Monopolies and Restrictive Trade Practices Act, 1969 22A. Power to Exempt OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
