Trade Marks Act, 1999
94. Bar to appear before Appellate Board.-
On ceasing to hold office, the Chairman, Vice-Chairman or other Members shall not appear before the Appellate Board or the Registrar.
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Trade Marks Act, 1999 94. Bar to appear before Appellate Board.- On ceasing to hold office, the Chairman, Vice-Chairman or other Members shall not appear before the Appellate Board or the Registrar. |
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