Trade Marks Act, 1999
65. Regulations to be open to inspection.-
The regulations referred to in sub-section (1) of section 63 shall be open to public inspection in the same way as the register as provided in section 148.
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Trade Marks Act, 1999 65. Regulations to be open to inspection.- The regulations referred to in sub-section (1) of section 63 shall be open to public inspection in the same way as the register as provided in section 148. |
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