The Terrorist Affected Areas (Special Courts) Act, 1984 | Terrorist Affected Areas (Special Courts) Act, 1984 | Bare Acts | Law Library

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The Terrorist Affected Areas (Special Courts) Act, 1984

Act No. 61 of 1984

[31st August, 1984.]

An Act to provide for the speedy trial of certain offences in terrorist affected areas and for matters connected therewith.

BE it enacted by Parliament in the Thirty-fifth Year of the Republic of India as follows:-

Terrorist Affected Areas (Special Courts) Act, 1984

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