The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976 | Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976 | Bare Acts | Law Library

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The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

Act No. 80 of 1976

[25th August, 1976.]

An Act to provide for certain matters relating to the territorial waters continental shelf, exclusive economic zone and other maritime zones of India.

BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:-

Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976

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