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5. Officers.-

Officers in the Territorial Army shall be of the two following classes, namely,-

(a) officers holding commissions in the Territorial Army granted by the President with designations of rank corresponding to those of Indian commissioned officers 1[of the Regular Army]; and

(b) junior commissioned officers holding commissions in the Territorial Army granted by the President with designations of rank corresponding to those of 2[junior commissioned officers of the Regular Army].



Territorial Army Act, 1948 Back




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