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The Telegraph Wires (Unlawful Possession) Act, 1950
[Act No. 74 of 1950]
[28th December, 1950.]
Contents
Title
The Telegraph Wires (Unlawful Possession) Act, 1950
Sections
Particulars
1.
Short title, extent and commencement
2.
Definitions
3.
Duty to declare possession of telegraph wires
4.
Duty to have telegraph wires converted or sold
4A.
Prohibition of sale or purchase of telegraph wires
5.
Penalty for unlawful possession of telegraph wires
6.
Penalty for contravention of provisions of section 3 or section 4
6A.
Powers of search and seizure
6B.
Confiscation of telegraph wires, conveyances, etc
7.
Cognizance of offences
8.
Power to make rules
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