2. Definitions.-

In this Act,-

(a) "prescribed" means prescribed by rules made under this Act;

2[(b) telegraph wire means any copper wire the diameter of which in millimetres, is-

(i) not less than 2.43 and not more than 2.53; or

(ii) not less than 2.77 and not more than 2.87; or

(iii) not less than 3.42 and not more than 3.52.]