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Technology Development Board Act, 1995

5.   Committees   of the Board.

  1. Subject to the rules made  in  this  behalf,  the  Board  may appoint,  such  committees  as  may  be  necessary for the efficient discharge of its duties and performance of  its functions under this Act.
  2. The  Board shall have the power to co-opt as members of  any committee appointed under sub-section (1), such number of persons  who  are  hot members of the Board as it may think fit, and the  person  so  co-opted shall have the right to attend the meetings of the committee,  and take part in the proceedings of the committee, but shall not  have the right to vote.


Technology Development Board Act, 1995 Back




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