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Technology Development Board Act, 1995

4.   Secretary and other officers and employees of the Board.

  1. The Board may appoint the Secretary and such other officers and employees as it considers necessary for the efficient discharge of its functions under this Act.
  2. The  terms  and conditions of service of the  Secretary  and  other  officers  and employees of the Board shall be such  as  may  be  determined by regulations.


Technology Development Board Act, 1995 Back




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