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Technology Development Board Act, 1995

18.  Delegation. 

The Board may, by general or special order in writing, delegate to the Chairperson or any other member or to any officer of the Board. subject to such conditions and limitations,  if  any,  as  may  be  specified in the order,  such  of  its  powers  and  functions  under this Act (except) the power under section 22)  as  it  may deem necessary.



Technology Development Board Act, 1995 Back




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