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The Taxation Laws (Second Amendment) Act, 2016

(No. 48 of 2016)

[15th December, 2016.]

An Act further to amend the Income-tax Act, 1961 and the Finance Act, 2016.

BE it enacted by Parliament in the Sixty-seventh Year of the Republic of India as follows:-



Taxation Laws (Second Amendment) Act, 2016 Back




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