Chapter I
Preliminary
1. (1) This Act may be called the Taxation Laws (Second Amendment) Act, 2016.
(2) Save as otherwise provided in this Act, it shall come into force at once.
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Chapter I Preliminary 1. (1) This Act may be called the Taxation Laws (Second Amendment) Act, 2016. (2) Save as otherwise provided in this Act, it shall come into force at once. |
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