The Taxation Laws (Extension to Jammu and Kashmir) Act, 1972
[Act No. 25 of 1972]
[6th June, 1972.]
| Contents | |
| Sections | Particulars |
| Title | The Taxation Laws (Extension to Jammu and Kashmir) Act |
| 1. | Short title and commencement |
| 2. | Extension of certain taxation laws to Jammu and Kashmir and amendments thereto |
| 3. | Constitution of references to Code of Criminal Procedure, 1898 |
| 4. | Power to remove difficulties |
| The Schedule | Repealing |
