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[The Schedule.]

Rep. by the Repealing and Amending Act, 1978 (38 of 1978), s. 2 and the First Schedule (w.e.f. 26-11-1978).

1. Sub-section (3) rep. by the Repealing and Amending Act, 1978 (38 of 1978), s. 2 and the First Schedule (w.e.f. 26-11-1978).



Taxation Laws (Extension to Jammu and Kashmir) Act, 1972 Back




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