1. Short title and commencement.-
(1) This Act may be called The Taxation Laws (Extension to Jammu and Kashmir) Act, 1972.
(2) It shall come into force on the 1st day of July, 1972.
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1. Short title and commencement.- (1) This Act may be called The Taxation Laws (Extension to Jammu and Kashmir) Act, 1972. (2) It shall come into force on the 1st day of July, 1972. |
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