AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964

Act No. 11 of 1964

[12th May, 1964.]

An Act to provide for the continuation and validation of proceedings in relation to Government dues and for matters connected therewith.

BE it enacted by Parliament in the Fifteenth Year of the Republic of India as follows:-



Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.