The Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964
[Act No. 11 of 1964]
[12th May, 1964.]
| Contents | |
| Title | The Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 |
| Sections | Chaptericulars |
| 1. | Short tit |
| 2. | Definitions |
| 3. | Continuation and validation of certain proceedings |
| 4. | Power to amend the Schedule |
| 5. | Act to have retrospective effect |
| 6. | Power to remove difficulties |
| 7. | Power to make rules |
| The Schedule | [See Section 2(C)] |
