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The Schedule

[See Section 2(C)]

1.The Indian Income-tax Act, 1922 (11 of 1922).

2.The Excess Profits Tax Act, 1940 (15 of 1940).

3.The Business Profits Tax Act, 1947 (21 of 1947).

4.The Estate Duty Act, 1953 (34 of 1953).

5.The Wealth-tax Act, 1957 (27 of 1957).

6.The Expenditure-tax Act, 1957 (29 of 1957).

7.The Gift-tax Act, 1958 (18 of 1958).

8.The Income-tax Act, 1961 (43 of 1961).

9.The Super Profits Tax Act, 1963 (14 of 1963).

1[10. The Companies (Profits) Surtax Act, 1964 (7 of 1964).]

1. Added by Notification No. S.O. 1914, dated 1-6-1964.



Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 Back




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