AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Taxation Laws (Amendment) Act, 2016

(No. 47 of 2016)

[8th September, 2016.]

An Act further to amend the Income-Tax Act, 1961 and the Customs Tariff

Act, 1975.

BE it enacted by Parliament in the Sixty-seventh Year of the Republic of India

as follows:-



Taxation Laws (Amendment) Act, 2016 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.