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The Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965

[Act No. 41 of 1965]

[4th December, 1965.]

An Act further to amend the Income-tax Act, 1961, the Estate Duty Act, 1953, the Wealth-tax Act, 1957, the Gift-tax Act, 1958 and to provide for exemption from tax in certain cases of undisclosed income invested in National Defence Gold Bonds, 1980.

BE it enacted by Parliament in the Sixteenth Year of the Republic of India as follows:-



Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965 Back




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