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The Tamil Nadu Legislative Council Act, 2010

Act No. 16 of 2010

[18th May, 2010.]

An Act to provide for the creation of Legislative Council for the State of Tamil Nadu and for matters supplemental, incidental and consequential thereto.

Be it enacted by Parliament in the Sixty-first Year of the Republic of India as follows:--



Tamil Nadu Legislative Council Act, 2010 Back




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