Certain provisions of Code of Criminal Procedure, 1973 not to apply | Surrogacy (Regulation) Act, 2021 | Bare Acts | Law Library

Follow @SCJudgments

The Surrogacy (Regulation) Act, 2021

45. Certain provisions of Code of Criminal Procedure, 1973 not to apply.-

Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), Chapter XXI A of the said Code relating to plea bargaining shall not apply to the offences under this Act.

Back

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.