1[2[23A. Conveyance facilities.-
Every Judge shall be entitled to a staff car and 3[two hundred litres of fuel every month or the actual consumption of fuel] per month, whichever is less.]]
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1[2[23A. Conveyance facilities.- Every Judge shall be entitled to a staff car and 3[two hundred litres of fuel every month or the actual consumption of fuel] per month, whichever is less.]] |
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