AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Supreme Court (Number of Judges) Act, 1956

[Act No. 55 of 1956]

[16th September, 1956.]

Contents
Title The Supreme Court (Number of Judges) Act, 1956
Sections Chaptericulars
1. Short title
2. Maximum number of Supreme Court Judges other than Chief Justice


Bare Acts Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.