2. Maximum number of Supreme Court Judges other than Chief Justice.-
The maximum number of Judges of the Supreme Court, excluding the Chief Justice of India, shall be 1[thirty].
1. Subs. by Act 11 of 2009, s. 2, for “twenty-five” (w.e.f. 5-2-2009).
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2. Maximum number of Supreme Court Judges other than Chief Justice.- The maximum number of Judges of the Supreme Court, excluding the Chief Justice of India, shall be 1[thirty]. 1. Subs. by Act 11 of 2009, s. 2, for “twenty-five” (w.e.f. 5-2-2009). |
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