The Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970

[Act No. 28 of 1970]

[9th August, 1970.]

Contents:
Title	Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970
Sections:	Particulars:
1.	Short title and commencement
2.	Enlarged appellate jurisdiction of Supreme Court in regard to criminal matters