1. Short title and extent.
(1) This Act may be called the Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970.
(2) It extends to the whole of India 1 ***.
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1. Short title and extent. (1) This Act may be called the Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970. (2) It extends to the whole of India 1 ***. |
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