The Suppression of Unlawful Acts Against Safety of Civil Aviation Act, 1982
Act No. 66 of 1982
[6th November, 1982.]
An Act to give effect to the Convention for the Suppression of Unlawful Acts against the Safety of Civil Aviation and for matters connected therewith.
WHEREAS a Convention for the Suppression of Unlawful Acts against the Safety of Civil Aviation was, on the 23rd day of September, 1971, signed at Montreal; AND WHEREAS it is expedient that India should accede to the said Convention and make provisions for giving effect thereto and for matters connected therewith;
BE it enacted by Parliament in the Thirty-third Year of the Republic of India as follows:-