1. ShortTitle.
This Act may be called the Suits Valuation Act, 1887 2 [and it [extends] 3 to the whole of India except the territories which, immediately before the 1st November, 1956, were comprised in Part B States.]
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1. ShortTitle. This Act may be called the Suits Valuation Act, 1887 2 [and it [extends] 3 to the whole of India except the territories which, immediately before the 1st November, 1956, were comprised in Part B States.] |
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