Act to have overriding effect | Sugar Undertakings (Taking Over of Management) Act, 1978 | Bare Acts | Law Library

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19. Act to have overriding effect.-

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any law (other than this Act) or any judgment, decree or order of any Court, tribunal or other authority or any instrument having effect by virtue of any law other than this Act.

Sugar Undertakings (Taking Over of Management) Act, 1978

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