The Sugar-Cane Act, 1934

[Act No. 15 of 1934]

[1st May, 1934.]

Contents
Sections	Particulars
Title	The Sugar-Cane Act, 1934
1.	Short title, extent and commencement
2.	Definitions
3.	Declaration of controlled areas and fixing of prices
4.	Previous publication of notifications under section 3
5.	Penalty for purchase of sugar-cane in contravention of notification under section 3
6.	Sanction for prosecution under this Act
7	Power of State Government to make rules
8	Power of State Government to make rules