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The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

9. Validity and renewal of certificate of vending.

1.      Every certificate of vending shall be valid for such period as may be specified in the scheme.

2.      Every certificate of vending shall be renewable for such period, in such manner, and on payment of such fees, as may be specified in the scheme.



The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 Back




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