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The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

33. Act to have overriding effect.

The provisions of this Act shall have effect notwithstanding anything inconsistent therein contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act.



The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 Back




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