The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
23. Meetings of Town Vending Committee.
1. The
Town Vending Committee shall meet at such times and places within the
jurisdiction of the local authority and shall observe such rules of procedure
in regard to the transaction of business at its meetings, and discharge such
functions, as may be prescribed.
2. Every
decision of the Town Vending Committee shall be notified along with the reasons
for taking such decision.