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The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

16. Maintenance of civic amenities in vending zone in good condition.

Every street vendor shall maintain civic amenities and public property in the vending zone in good condition and not damage or destroy or cause any damage or destruction to the same.



The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 Back




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