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The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

14. Duty of street vendors.

Where a street vendor occupies space on a time sharing basis, he shall remove his goods and wares every day at the end of the time-sharing period allowed to him.



The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 Back




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