AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The States Reorganisation Act, 1956

Act No. 37 of 1956

[31st August, 1956.]

An Act to provide for the reorganisation of the States of India and for matters connected therewith.

BE it enacted by Parliament in the Seventh Year of the Republic of India as follows:-



States Reorganisation Act, 1956 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.